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Madhya Pradesh High Court

Vijay Kumar [D] Smt.Phool Bai vs Smt.Vijay Laxmi Raikwar & Ors. on 25 August, 2023

Author: Dwarka Dhish Bansal

Bench: Dwarka Dhish Bansal

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 854 of 1997 (VIJAY KUMAR [D] SMT.PHOOL BAI Vs SMT.VIJAY LAXMI RAIKWAR & ORS.) Dated : 25-08-2023 Shri S.S. Gupta, learned counsel for the appellant.

As prayed by learned counsel for the appellant, list the case after four weeks.

(DWARKA DHISH BANSAL) JUDGE ss Signature Not Verified Signed by: SWETA SAHU Signing time: 8/26/2023 11:55:47 AM