Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 7] [Entire Act] State of Kerala - Subsection Section 7(2) in Kerala Education Act, 1958 (2)The Manager shall be responsible for the conduct of the school in accordance with the provisions of this Act and the rules thereunder.
