Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 58 in The Rajasthan Distilleries Rules, 1977 58. Officer-in-charge to verify wash declaration. - The officer-in-charge, on receipt of the distillers' declaration shall proceed to verify the same, and enter the result in his diary.
