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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(2) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Rules, 1959

(2)The canteen shall not be situated within [15.2 metres] [One Substituted by G.O. Ms. No. 2956, Labour, dated 28th May 1963.] of any latrine, urinal or any other source of dust.