Punjab-Haryana High Court
State Of Haryana vs Jai Chand And Another on 25 February, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. NO.3825 of 2007 (O&M)
State of Haryana ...Appellant
Versus
Jai Chand and another ...Respondents
CORAM : Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Hawa Singh Hooda, Advocate General, Haryana with Mr. Lokesh Sinhal, Addl. Advocate General, Haryana. None for the respondents
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Rajesh Bindal J.
For orders see detailed reasons recorded in a separate order of even date passed in RFA No.3008 of 2008 titled Smt. Poonam Vs. State of Haryana and another.
(RAJESH BINDAL) 25.02.2009 JUDGE ashish