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[Cites 0, Cited by 2] [Section 291] [Entire Act]

State of Maharashtra - Subsection

Section 291(b) in The Mumbai Municipal Corporation Act, 1888

(b)agree with any person for the making of a street for public use through the land of such person, either entirely at the expense of such person or partly at the expense of such person and partly at the expense of the corporation, and that such street shall become, on completion, a public street;