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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(2) in Tamil Nadu Land Improvement Schemes Act, 1959

(2)For the purposes of such enquiry, the Collector may exercise all or any of the powers of a Civil Court for the trial of suits under the Code of Civil Procedure, 1908 (Central Act V of 1908).