Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 226(5)] [Section 226] [Entire Act]

State of Bihar - Subsection

Section 226(5)(i) in The Bihar Motor Vehicles Rules, 1992

(i)First information report in respect of the accident.