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Union of India - Section

Section 10 in Notifications under - The Industries (Development And Regulation) Act, 1951

10. Miscellaneous mechanical and engineering industries, namely,-

(a)Plastic moulded goods;
(b)Hand tools, small tools and cutting tools;
(c)Pressure cooker, cutlery and steel furniture;
(d)Lanterns of all types;
(e)Fuel efficient stoves;
(i Water pumps beyond 10 cros.