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[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of Madhya Pradesh - Subsection

Section 43(1)(b) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(b)to cook or serve meat in any eating house, shall make an application in Form No. 14 to the Wild Life Warden or the authorised officer for the grant of a licence.