Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Rajasthan - Subsection Section 36(2) in The Rajasthan Indian Medicine Act, 1953 (2)The provisions of Section 32, sub-sections (3) to (7), shall mutatis mutandis apply, so far a may be, to the lists and to enlistment under this Section.
