Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 18 in The Himachal Pradesh Forest Produce (Regulation of Trade) Act, 1982 18. Power to add or exclude any forest produce from the operation of the Act. - The State Government may, by notification, from time to time, add or exclude any species of forest produce covered by this Act.
