Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Nikhil Borwankar vs State (Nct) Of Delhi & Ors on 3 September, 2021

                          $~1
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +     W.P.(C) 1401/2021

                                NIKHIL BORWANKAR                                   ..... Petitioner
                                            Through:           Mr. Prashant Bhushan, Advocate with
                                                               Petitioner in person

                                                   versus

                                STATE (NCT) OF DELHI & ORS.                ..... Respondents
                                               Through: Mr. Satyakam, ASC for GNCTD/R-1
                                                        Mr. Preetpal Singh & Mr. Saurabh
                                                        Sharma, Advocates for BCI
                                                        Mr. Ajay Digpaul, CGSC for UOI

                                            ORDER

% 03.09.2021 Proceedings have been conducted through video conferencing. The Hon'ble Division Bench (Coram: Hon'ble the Chief Justice and Hon'ble Ms. Justice Jyoti Singh) could not assemble today.

List on 06.10.2021.

By Order (COURT MASTER) SEPTEMBER 03, 2021 rd/rk Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:08.09.2021 10:50:05