Delhi High Court - Orders
Nikhil Borwankar vs State (Nct) Of Delhi & Ors on 3 September, 2021
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1401/2021
NIKHIL BORWANKAR ..... Petitioner
Through: Mr. Prashant Bhushan, Advocate with
Petitioner in person
versus
STATE (NCT) OF DELHI & ORS. ..... Respondents
Through: Mr. Satyakam, ASC for GNCTD/R-1
Mr. Preetpal Singh & Mr. Saurabh
Sharma, Advocates for BCI
Mr. Ajay Digpaul, CGSC for UOI
ORDER
% 03.09.2021 Proceedings have been conducted through video conferencing. The Hon'ble Division Bench (Coram: Hon'ble the Chief Justice and Hon'ble Ms. Justice Jyoti Singh) could not assemble today.
List on 06.10.2021.
By Order (COURT MASTER) SEPTEMBER 03, 2021 rd/rk Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:08.09.2021 10:50:05