Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

Greater Bengaluru City Corporation -

Section 3(3)(a) in The Bangalore City Civil Court Act, 1979

(a)shall be deemed to be the Principal Civil Court of original jurisdiction in the City of Bangalore;