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[Cites 0, Cited by 0] [Section 34(6)] [Section 34] [Entire Act]

State of Tamilnadu - Subsection

Section 34(6)(b) in Tamil Nadu Regulation of Rights and Responsibilities of Landlords and Tenants Act, 2017

(b)Applications under clauses (d) and (g) of sub-section (2) of section 21 shall be decided within 30 days of filing of application to the Rent Court.