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State of Rajasthan - Section

Section 39 in Rajasthan Petroleum State and Subordinate Service Rules, 2012

39. Scale of pay.

- The pay in the Running Pay Band and Grade Pay of a person appointed to a post in the service shall be such as may be sanctioned by the Government from time to time provided that fix remuneration/pay admissible during the period of probation shall be referred in Rule 40.