Supreme Court - Daily Orders
Lindsay International Private Limited vs Ifgl Refractories Ltd. on 19 April, 2022
Bench: D.Y. Chandrachud, Sanjiv Khanna, Surya Kant
SLP 4275-76/2022
1
ITEM NO.6 COURT NO.4 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Nos.4275-4276/2022
(Arising out of impugned final judgment and order dated 21-01-2022
in GA No.2/2017 21-01-2022 in GA No. 3/2017 passed by the High
Court at Calcutta)
LINDSAY INTERNATIONAL PRIVATE LIMITED & ORS. Petitioner(s)
VERSUS
IFGL REFRACTORIES LTD. & ORS. Respondent(s)
(With I.R. and IA No.34813/2022-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
WITH S.L.P.(C) No.4274/2022 (XVI)
(With I.R. and IA No.34805/2022-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 19-04-2022 These petitions were called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. K.V. Vishwanathan, Sr. Adv.
Mr. Amar Dave, Adv.
Mr. Gautam Narayan, Adv.
Mr. Pankaj Jain, Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Shubham Kulshreshtha, Adv.
Signature Not Verified
Mr. Ashok Kumar Jain, Adv.
Digitally signed by Mr. Amit Kasera, Adv.
Chetan Kumar
Date: 2022.04.19
17:25:51 IST
Reason:
SLP 4275-76/2022
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Ms. Meenakshi Jain, Adv.
Mr. Bijoy Kumar Jain, AOR
For Respondent(s) Mr. Nakul Dewan, Sr. Adv.
Mr. Pradhuman Gohil, Adv.
Mrs. Taruna Singh Gohil, AOR
Ms. Ranu Purohit, Adv.
Mr. R. Vishnu Kumar, Adv.
Mr. Alapati Sahithya Krishna, Adv.
Ms. Anushka Shah, Adv.
Mr. Rohan Andrew Naik, Adv.
Mr. Ranjit Kumar, Sr. Adv.
Mr. Gourab Banerjee, Sr. Adv.
Mr. Arijit Mazumdar, Adv.
Mr. Shambo Nandy, Adv.
Mr. Deepan Kumar Sarkar, Adv.
Ms. Ashika Daga, Adv.
Mr. Arunabha Deb, Adv.
Mr. Abhinav Mukerji, AOR
UPON hearing the counsel the Court made the following
O R D E R
1 In the facts and circumstances of the present case, we are not inclined to entertain the Special Leave Petitions, which are accordingly dismissed.
2 Pending applications, if any, stand disposed of.
(CHETAN KUMAR) (SAROJ KUMARI GAUR)
A.R.-cum-P.S. Court Master