Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act] State of Himachal Pradesh - Subsection Section 21(2)(a) in Himachal Pradesh Motor Vehicles Taxation Act, 1972 (a)to prescribe the form of any declaration, certificate or special notice and the particulars to be stated therein;