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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(5) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(5)The Dean shall be the Chairman of the Faculty and be responsible for the faithful observance of the Statutes and regulations relating to the faculty and for the organisation and conduct of the teaching, research and extension work of the departments comprised therein. [He shall be responsible for the integration of the three functions of teaching, research and extension at the faculty level.] [Words within square brackets inserted by W. B. Act 31 of 1981.]. In carrying out the research and extension programmes he shall work in close co-operation with the Associate Deans, Directors of Research and Extension respectively.