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[Cites 0, Cited by 0] [Section 12] [Entire Act]

NCT Delhi - Subsection

Section 12(1) in The Bombay Prevention Of Begging Act, 1959

(1)The [Chief Commissioner] may provide and maintain one or more Receiving Centres at such places as it think fit,and may certify any institution to be a Receiving Centre for the purposes of this Act.