Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Odisha - Subsection Section 12(ii) in The Orissa Consumer Protection Rules, 1987 (ii)Each meeting of the District Council shall be called by giving notice of not less than ten days from the date of issue of the notice of the meeting in writing to each and every member.
