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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(2)(ii) in The Punjab School Education Board Employees (Conduct) Regulations, 1978

(ii)A Board's employee shall, as soon as he becomes aware of the acceptance by a member of family of an employment in any company or firm, intimate such acceptance to the prescribed authority and shall also intimate whether he has or has had any official dealings with that company or firm.