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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(1) in Rajasthan Ayurved Nursing Council Act, 2012

(1)The Council shall, as soon as conveniently may be, after the commencement of this Act and from time to time as occasion may require, make orders for regulating the maintenance of a register of Ayurved Nursing Professionals arranged in several parts in which the persons to be registered shall be classified in accordance with their qualifications.