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Delhi High Court - Orders

M/S Dr. Randhawa Ultrasonography ... vs Union Of India & Ors on 17 October, 2023

                                    $~4
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 7800/2019 & CM APPL. 32395/2019
                                                M/S DR. RANDHAWA ULTRASONOGRAPHY IMAGING &
                                                RESEARCH INSTITUTE THR DR J S RANDHAWA
                                                & ANR                                                                             ..... Petitioners
                                                                                      Through:                 Mr. Percival Billimoria, Sr. Adv. with
                                                                                                               Mr. Khowaja Siddiqui, Adv.

                                                                                      versus

                                                UNION OF INDIA & ORS                                                              ..... Respondents
                                                                                      Through:                 Mr. Kirtiman Singh, CGSC with Mr.
                                                                                                               Waige Ali Noor, Ms. Akshitha J. and
                                                                                                               Mr. Varun, Advs. for R-1.
                                                                                                               Mr. Sameer Vashisht, ASC for R-2 to
                                                                                                               4.
                                                CORAM:
                                                HON'BLE MS. JUSTICE TARA VITASTA GANJU
                                                                ORDER

% 17.10.2023 [Physical Hearing/Hybrid Hearing (as per request)]

1. In view of the Special Bench matters listed today, this matter cannot be taken up.

2. List the matter on 16.01.2024.

TARA VITASTA GANJU, J OCTOBER 17, 2023/SA Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/10/2023 at 22:37:18