Delhi High Court - Orders
M/S Dr. Randhawa Ultrasonography ... vs Union Of India & Ors on 17 October, 2023
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7800/2019 & CM APPL. 32395/2019
M/S DR. RANDHAWA ULTRASONOGRAPHY IMAGING &
RESEARCH INSTITUTE THR DR J S RANDHAWA
& ANR ..... Petitioners
Through: Mr. Percival Billimoria, Sr. Adv. with
Mr. Khowaja Siddiqui, Adv.
versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr. Kirtiman Singh, CGSC with Mr.
Waige Ali Noor, Ms. Akshitha J. and
Mr. Varun, Advs. for R-1.
Mr. Sameer Vashisht, ASC for R-2 to
4.
CORAM:
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 17.10.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. In view of the Special Bench matters listed today, this matter cannot be taken up.
2. List the matter on 16.01.2024.
TARA VITASTA GANJU, J OCTOBER 17, 2023/SA Click here to check corrigendum, if any This is a digitally signed order.
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