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[Cites 0, Cited by 0] [Section 3A(1)] [Section 3A] [Entire Act]

State of Rajasthan - Subsection

Section 3A(1)(vii) in The Rajasthan Minor Mineral Concession Rules, 1986

(vii)granted or renewed to a person against whom or any member of his /her family or against a firm of which he/she/any member of his/her family is or was a partner, the dues of the Department are outstanding;