Bombay High Court
Deepak Nitrite Limited vs The Assistant Controller General Of ... on 8 July, 2024
Author: R.I. Chagla
Bench: R.I. Chagla
12-COMMPL-15628-23.doc
Sharayu Khot.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL MISCELLANEOUS PETITION NO. 15628 OF 2023
Deepak Nitrite Limited ...Petitioner
Versus
Assistant Controller of Patents & Designs ...Respondent
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Hiren Kamod a/w Sayali Phansikar i/by Mandlik & Partners for the
Petitioner.
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CORAM : R.I. CHAGLA J
DATE : 8 July 2024
ORDER :
1. Mr. Hiren Kamod, learned Counsel appearing for the Petitioner has stated that notice has been given to the Respondent of the present Commercial Miscellaneous Petition as well as its listing. However, none appears for the Respondent.
SHARAYU PANDURANG KHOT
2. In view thereof, the Commercial Miscellaneous Petition Digitally signed by SHARAYU PANDURANG KHOT Date:
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3. The Advocates for the Petitioner shall once again serve notice to the Respondent of the next date. In the event the Respondent does not make an appearance on the next date, the matter will be taken up in their absence.
4. Respondent shall file their Affidavit in Reply to the Commercial Miscellaneous Petition, if they so desire, on or before 19th July 2024.
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