Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Andhra Pradesh - Section Section 35 in Andhra Pradesh Shops and Establishments Act, 1988 35. Responsibility for payment of wages. - Every employer shall be responsible for the payment by him to employees of all wages and sums, required to be paid under this Act.
