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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(1)(a) in The U.P. Minor Minerals (Concession) Rules, 1963

(a)assign, sublet, mortgage, or in any other manner transfer the mining lease, or any right, title or interest therein; or