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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(2) in Bihar Anti Terrorist Squad Rules, 2014

(2)In the exercise of the powers conferred under section 2(s) of the CrPC the State Government has created the Anti Terrorist Squad Police Station with its jurisdiction over the whole of the State of Bihar.The related Government Notification may be referred to appendix II.