Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(3) in Legal Metrology (Numeration) Rules, 2011 (3)In representing any number in digits, the International form of Indian numerals, namely, 0,1,2,3,4,5,6,7,8,9 or a combination thereof shall be used.
