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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Maharashtra - Subsection

Section 28(3)(v) in Maharashtra Housing and Area Development Act, 1976

(v)to promote or to participate in the formation of limited companies under the Companies Act, 1956, in furtherance of the objectives of the Authority with the prior permission of the State Government;