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Madhya Pradesh High Court

Hari Narayan Singh Chouhan vs Life Nisurance Corporation Of India on 12 October, 2022

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 18165 of 2014 (HARI NARAYAN SINGH CHOUHAN Vs LIFE NISURANCE CORPORATION OF INDIA AND OTHERS) Dated : 12-10-2022 Shri Manas Mani Verma, learned counsel for the petitioner.

At the request of learned counsel for the petitioner, list the case alongwith W.P. No.4863/2015 after four weeks.

(S. A. DHARMADHIKARI) JUDGE Shanu Digitally signed by SHANU RAIKWAR Date: 2022.10.12 18:12:24 +05'30'