Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(o) in Uttar Pradesh Private Universities Act, 2019

(o)whether the University proposes to undertake some programmes related to local needs. If so, the nature of specialised teaching, training or research Activities to be undertaken by the University so as to fulfil this objective;