Section 120(2)(z) in The West Bengal Panchayat Act, 1957

[Cites 0, Cited by 0] [Section 120(2)] [Section 120] [Entire Act]

State of West Bengal - Subsection

Section 120(2)(z) in The West Bengal Panchayat Act, 1957

(z)the procedure for execution of decrees, orders, and sentences passed by a Nyaya Panchayat;

(zz)[ any other matter which may be, or is required to be, prescribed.] [Clause (zz) inserted by W.B. Act 27 of 1965.]