Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30B] [Entire Act]

State of Odisha - Subsection

Section 30B(5) in The Orissa Co-operative Societies Rules, 1965

(5)If there are two and more candidates, the votes of the members, present at the meeting shall be taken.