Section 64(2) in The Alipurduar University Act, 2018
(2)The Principal or teachers or the librarians, who do not possess required qualification for appointment as a University teacher or as a University Librarian and are not absorbed in the University in terms of the provisions of sub-section (1), such Principal or teacher or librarian shall be accommodated in other Government-aided colleges on transfer as per provisions of the West Bengal Universities and Colleges (Administration and Regulation) Act, 2017, (West Ben. Act VII of 2017.) and the rules made thereunder, without suffering any diminution in their service conditions enjoyed by them immediately preceding the date of commencement of this Act: Provided that the Principal, teachers and librarian of erstwhile Alipurduar College, who have been possessing required qualification for being absorbed in the University as prescribed under sub-section (1), shall be given an opportunity to exercise option for not being absorbed in the University and in such cases, if such Principal or teacher or librarian, as the case may be, exercises such option, his service shall be placed in another Government-aided College on transfer under this sub-section: Provided further that such option shall have to be exercised within six months from the date of assuming the charge of the office of the First Vice-Chancellor of the University.
