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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(1)(D) in Rajasthan Real Estate (Regulation and Development) Rules, 2017

(D)The promoter shall upload the following updates on the webpage for the project, within fifteen days from the expiry of each quarter: