Bombay High Court
Brawn Laboratories Limited vs Ajanta Pharma Limited on 14 December, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-16
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 170 OF 2023
In
INTERIM APPLICATION 4747 OF 2022
Brawn Laboratories Limited ....PETITIONER
V/S
Ajanta Pharma Limited ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 14th December, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 30/01/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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