Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 273] [Entire Act] State of Bihar - Subsection Section 273(3) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005 (3)If it is found that the applicant is not eligible for pension, the application shall be rejected and the applicant informed accordingly.
