Patna High Court - Orders
Md. Fakhruddin vs The State Of Bihar on 16 December, 2019
Author: Ashwani Kumar Singh
Bench: Ashwani Kumar Singh, Prakash Chandra Jaiswal
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.21618 of 2019
======================================================
Raj Kumar Sahni
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 21739 of 2019
======================================================
Ashok Sahni
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 21807 of 2019
======================================================
Omkar Ceramic a Partnership firm
... ... Petitioner/s
Versus
Commissioner of State Tax
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 21835 of 2019
======================================================
Bhuneshwar Mandal
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 21920 of 2019
======================================================
Md. Aslam
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court CWJC No.21618 of 2019(2) dt.16-12-2019
2/9
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 21928 of 2019
======================================================
Brij Kishor Prasad @ Birij Keshor Prasad
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 21932 of 2019
======================================================
Tahzeeb @ Tahzeeb Ali,
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 21935 of 2019
======================================================
Bindeshwari Prasad
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 21979 of 2019
======================================================
Raj Shekhar
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 21980 of 2019
======================================================
Pramod Kumar
... ... Petitioner/s
Patna High Court CWJC No.21618 of 2019(2) dt.16-12-2019
3/9
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 21984 of 2019
======================================================
Pappu Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 22019 of 2019
======================================================
Santosh Kumar Chaudhary @ Santosh Chaudhary
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 22093 of 2019
======================================================
Rahul Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 22098 of 2019
======================================================
Md. Fakhruddin
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 22100 of 2019
======================================================
Pramod Chaudhary
Patna High Court CWJC No.21618 of 2019(2) dt.16-12-2019
4/9
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 22101 of 2019
======================================================
Baban Singh,
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 22201 of 2019
======================================================
Manoj Sah
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 22212 of 2019
======================================================
Shashi Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 22216 of 2019
======================================================
Jivachha Kamat @ Jivagh Kamat
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 22225 of 2019
Patna High Court CWJC No.21618 of 2019(2) dt.16-12-2019
5/9
======================================================
Tukan Pandit
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 22339 of 2019
======================================================
Nitish Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 22521 of 2019
======================================================
Rahul Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 22900 of 2019
======================================================
Mintu Nat
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 22902 of 2019
======================================================
Punyadeo Prasad @ Punyadev Prasad
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
Patna High Court CWJC No.21618 of 2019(2) dt.16-12-2019
6/9
with
Civil Writ Jurisdiction Case No. 22905 of 2019
======================================================
Sanjay Kumar,
... ... Petitioner/s
Versus
The State of Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 22912 of 2019
======================================================
Arun Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 22920 of 2019
======================================================
Mamtesh
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 22924 of 2019
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Mohan Ray
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 22937 of 2019
======================================================
Amarjit Sahni
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court CWJC No.21618 of 2019(2) dt.16-12-2019
7/9
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 22962 of 2019
======================================================
Shobha Devi
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
Appearance :
(In Civil Writ Jurisdiction Case No. 21618 of 2019)
For the Petitioner/s : Mr.Jai Prakash Singh
For the Respondent/s : Mr.Kumar Manish (Sc5)
(In Civil Writ Jurisdiction Case No. 21739 of 2019)
For the Petitioner/s : Mr.Ashok Kumar Gupta
For the Respondent/s : Mr.Kumar Manish (Sc5)
(In Civil Writ Jurisdiction Case No. 21807 of 2019)
For the Petitioner/s : Mr.D.V.Pathy
For the Respondent/s : Mr.Vikash Kumar (Sc11)
(In Civil Writ Jurisdiction Case No. 21835 of 2019)
For the Petitioner/s : Mr.Pushpendra Kumar Singh
For the Respondent/s : Mr.Vikash Kumar (Sc11)
(In Civil Writ Jurisdiction Case No. 21920 of 2019)
For the Petitioner/s : Mr.Gopal Kumar Jha
For the Respondent/s : Mr.Vikash Kumar (Sc11)
(In Civil Writ Jurisdiction Case No. 21928 of 2019)
For the Petitioner/s : Mr.Rakesh Kumar Sinha
For the Respondent/s : Mr.Kumar Manish (Sc5)
(In Civil Writ Jurisdiction Case No. 21932 of 2019)
For the Petitioner/s : Mr.Prabhakar Singh
For the Respondent/s : Mr.Vivek Prasad (Gp7)
(In Civil Writ Jurisdiction Case No. 21935 of 2019)
For the Petitioner/s : Mr.Man Mohan Kumar
For the Respondent/s : Mr.Vivek Prasad (Gp7)
(In Civil Writ Jurisdiction Case No. 21979 of 2019)
For the Petitioner/s : Mr.Jainendra Kumar
For the Respondent/s : Mr.
(In Civil Writ Jurisdiction Case No. 21980 of 2019)
For the Petitioner/s : Mr.Alok Kumar Alok
For the Respondent/s : Mr.Manish Kumar (Gp4)
(In Civil Writ Jurisdiction Case No. 21984 of 2019)
For the Petitioner/s : Mr.Sanjay Kumar
For the Respondent/s : Mr.Vikash Kumar (Sc11)
(In Civil Writ Jurisdiction Case No. 22019 of 2019)
For the Petitioner/s : Mr.Rabindra Prasad Singh
For the Respondent/s : Mr.Vikash Kumar (Sc11)
(In Civil Writ Jurisdiction Case No. 22093 of 2019)
For the Petitioner/s : Mr.Sudhir Kumar Sinha
For the Respondent/s : Mr.Vivek Prasad (Gp7)
(In Civil Writ Jurisdiction Case No. 22098 of 2019)
For the Petitioner/s : Mr.Kamla Kant Pandey
Patna High Court CWJC No.21618 of 2019(2) dt.16-12-2019
8/9
For the Respondent/s : Mr.Vivek Prasad (Gp7)
(In Civil Writ Jurisdiction Case No. 22100 of 2019)
For the Petitioner/s : Mr.Bimlesh Kumar Pandey
For the Respondent/s : Mr.Vivek Prasad (Gp7)
(In Civil Writ Jurisdiction Case No. 22101 of 2019)
For the Petitioner/s : Mr.Rajani Ranjan Pd. Singh
For the Respondent/s : Mr.Vikash Kumar (Sc11)
(In Civil Writ Jurisdiction Case No. 22201 of 2019)
For the Petitioner/s : Mr.Alok Kumar Alok
For the Respondent/s : Mr.Vivek Prasad (Gp7)
(In Civil Writ Jurisdiction Case No. 22212 of 2019)
For the Petitioner/s : Mr.Surendra Kishore Thakur
For the Respondent/s : Mr.Vivek Prasad (Gp7)
(In Civil Writ Jurisdiction Case No. 22216 of 2019)
For the Petitioner/s : Mr.Gopal Kumar Jha
For the Respondent/s : Mr.Vikash Kumar (Sc11)
(In Civil Writ Jurisdiction Case No. 22225 of 2019)
For the Petitioner/s : Mr.Amrendra Kumar
For the Respondent/s : Mr.Vikash Kumar (Sc11)
(In Civil Writ Jurisdiction Case No. 22339 of 2019)
For the Petitioner/s : Mr.Alka Singh
For the Respondent/s : Mr.Vikash Kumar (Sc11)
(In Civil Writ Jurisdiction Case No. 22521 of 2019)
For the Petitioner/s : Mr.Md. Anisur Rahman
For the Respondent/s : Mr.Kumar Manish (Sc5)
(In Civil Writ Jurisdiction Case No. 22900 of 2019)
For the Petitioner/s : Mr.Devanand Tiwari
For the Respondent/s : Mr.
(In Civil Writ Jurisdiction Case No. 22902 of 2019)
For the Petitioner/s : Mr.Umesh Chandra Verma
For the Respondent/s : Mr.Vikash Kumar ( Sc11 )
(In Civil Writ Jurisdiction Case No. 22905 of 2019)
For the Petitioner/s : Mr.Upendra Prasad Ii
For the Respondent/s : Mr.Vikash Kumar (Sc11)
(In Civil Writ Jurisdiction Case No. 22912 of 2019)
For the Petitioner/s : Mr.Satya Prakash Parasar
For the Respondent/s : Mr.Kumar Manish (Sc5)
(In Civil Writ Jurisdiction Case No. 22920 of 2019)
For the Petitioner/s : Mr.Lal Babu Singh
For the Respondent/s : Mr.Kumar Manish ( Sc5 )
(In Civil Writ Jurisdiction Case No. 22924 of 2019)
For the Petitioner/s : Mr.Kaushal Kishor
For the Respondent/s : Mr.Vivek Prasad (Gp7)
(In Civil Writ Jurisdiction Case No. 22937 of 2019)
For the Petitioner/s : Mr.Ratanakar Jha
For the Respondent/s : Mr.Vikash Kumar (Sc11)
(In Civil Writ Jurisdiction Case No. 22962 of 2019)
For the Petitioner/s : Mr.Uday Kumar
For the Respondent/s : Mr.Kumar Manish (Sc5)
======================================================
CORAM: HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH
and
HONOURABLE MR. JUSTICE PRAKASH CHANDRA
JAISWAL
ORAL ORDER
Patna High Court CWJC No.21618 of 2019(2) dt.16-12-2019
9/9
(Per: HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH)
2 16-12-2019These cases have been listed under the heading 'For Orders (On Office Notes).
However, on perusal, we find that the registry has not put its notes over which the court is required to pass orders.
The cases are sent back to the registry for placing before the Bench only after proper notings are made.
(Ashwani Kumar Singh, J) ( Prakash Chandra Jaiswal, J) kanchan/-
U