State Consumer Disputes Redressal Commission
Shivanna vs M.Pavan Kumar on 25 January, 2022
1
ªÉÄîä£À« ¸ÀASÉå.2069/2017
zÀÆgÀÄ zÁR¯ÁzÀ ¢£ÁAPÀ : 13.10.2017
DzÉñÀzÀ ¢£ÁAPÀ : 25.01.2022
PÀ£ÁðlPÀ gÁdå UÁæºÀPÀgÀ ªÁådåUÀ¼À ¥ÀjºÁgÀ DAiÉÆÃUÀ,
§¸ÀªÀ ¨sÀªÀ£À, ¨ÉAUÀ¼ÀÆgÀÄ (¥ÀæzsÁ£À ¦ÃoÀ)
¢£ÁAPÀ:25.01.2022
¥Àæ¸ÀÄÛvÀ
²æÃ PÉ © ¸ÀAUÀtÚ£ÀªÀgï: £ÁåAiÀiÁAUÀ ¸ÀzÀ¸ÀågÀÄ
²æÃªÀÄw ¢ªÀå²æÃ JA: ªÀÄ»¼Á ¸ÀzÀ¸ÀågÀÄ
ªÉÄîä£À« ¸ÀASÉå: 2069/2017
²æÃ ²ªÀtÚ,
©£ï ²æÃ ¸ÀuÉÚUËqÀ,
ªÀAiÀĸÀÄì ¸ÀĪÀiÁgÀÄ 50 ªÀµÀð
ªÁ¸À ªÀÄgÀ§½î ºÀÄAr ºÀ½î
dAiÀÄ¥ÀÄgÀ ºÉÆÃ§½
ªÉÄʸÀÆgÀÄ vÁ®ÆèPÀÄ
ªÉÄʸÀÆgÀÄ f¯Éè-570008. ªÉÄîä£À«zÁgÀgÀÄ
(²æÃ. ºÉZï.«.¨sÁ£ÀÄ¥ÀæPÁ±ï, ªÀQîgÀÄ)
-«gÀÄzÀÝ-
²æÃ JA.¥ÀªÀ£ï PÀĪÀiÁgï,
©£ï JA.©üêÀiÁ gÁªï,
ªÀAiÀĸÀÄì ¸ÀĪÀiÁgÀÄ 40 ªÀµÀð
£ÀA.249, ¹zÀݰAUÉñÀégï ¯ÉÃOmï,
4£Éà ªÉÄãï, 2£Éà ºÀAvÀ,
eÉ.¦.£ÀUÀgÀ,
ªÉÄʸÀÆgÀÄ 570 008 JzÀÄgÀÄzÁgÀgÀÄ
1
2
ªÉÄîä£À« ¸ÀASÉå.2069/2017
-:DzÉñÀ:-
²æÃ PÉ ©. ¸ÀAUÀtÚ£ÀªÀgï: £ÁåAiÀiÁAUÀ ¸ÀzÀ¸ÀågÀÄ
1.f¯Áè UÁæºÀPÀgÀ ªÁådåUÀ¼À ¥ÀjºÁgÀ ªÉâPÉ, ªÉÄʸÀÆgÀÄ EªÀgÀÄ ¦AiÀiÁðzÀÄ ¸ÀASÉå.480/2015gÀ ¢£ÁAPÀ 22.01.2016 gÀAzÀÄ ºÉÆgÀr¹zÀ DzÉñÀzÀ ªÉÄÃ¯É JzÀÄgÀÄzÁgÀgÀÄ UÁæºÀPÀgÀ gÀPÀët PÁ¬ÄzÉ 1986gÀ PÀ®A.15 gÀAvÉ ¸À°è¹zÀ ªÉÄîä£À«AiÀiÁVzÉ.
2. ¸ÀAQë¥ÀÛªÁV F zÀÆj£À PÀÄjvÀÄ;
zÀÆgÀÄzÁgÀgÀÄ UÁæºÀPÀ ªÉâPÉAiÀİè JzÀÄgÀÄzÁgÀgÀ ªÉÄÃ¯É ¸ÉêÁ £ÀÆ£ÀåvÉ D¥Á¢¹ PÀlÖqÀ ¤«Äð¸À®Ä ¢£ÁAPÀ 18.02.2014gÀAzÀÄ JzÀÄgÀÄzÁgÀjUÉ ¸ÀAzÁ¬Ä¸À¯ÁVzÀÝ ªÉÆvÀÛ gÀÆ.2,62,000/- UÀ¼À ªÉÄÃ¯É ªÀiÁ¹PÀ ±ÉÃPÀqÀ 02gÀAvÉ §rØ ¸ÉÃj¹ ¤ÃqÀĪÀAvÉ, ªÀiÁ£À¹PÀ »A¸ÉAiÀÄ ¥ÀjºÁgÀªÁV gÀÆ.5,00,000/- UÀ¼À£ÀÄß ªÀÄvÀÄÛ EvÀgÉ RZÀÄðUÀ¼À£ÀÄß ¤ÃqÀĪÀAvÉ PÉÆÃj ¸À°è¹zÀÝ ¥ÀæPÀgÀtPÉÌ UÁæºÀPÀ ªÉâPÉAiÀÄÄ JzÀÄgÀÄzÁgÀgÀ ªÉÄÃ¯É £ÉÆÃAzÁ¬ÄvÀ CAZÉ ºÁUÀÆ ²ÃWÀæ CAZÉ ¸ÉÃªÉ ªÀÄÆ®PÀ PÁ£ÀÆ£ÀÄ ¸ÀÆZÀ£Á ¥ÀvÀæªÀ£ÀÄß ¤ÃrzÀÝgÀÆ JzÀÄgÀÄzÁgÀgÀÄ ºÁdgÁUÀzÀ PÁgÀt, ªÉâPÉAiÀÄÄ zÀÆgÀÄzÁgÀgÀÄ ¸À°è¹zÀ ¥ÀæPÀgÀtzÀ ¸ÁgÁA±À ªÀÄvÀÄÛ zÁR¯ÁwUÀ¼À£ÀÄß ¥ÀgÁA§j¹ ¢£ÁAPÀ.21.04.2016 gÀAzÀÄ ¦AiÀiÁðzÀ£ÀÄß ¨sÁUÀ±À: ¥ÀÄgÀ¸ÀÌj¹ JzÀÄgÀÄzÁgÀjUÉ ¦AiÀiÁðzÀÄzÁgÀjAzÀ ¹éÃPÀj¹gÀĪÀ ªÉÆvÀÛ gÀÆ.2,62,000/- UÀ¼ÀÄ ºÁUÀÆ CzÀgÀ ªÉÄÃ¯É ¸Á°AiÀiÁ£À ±ÉÃPÀqÀ 18gÀAvÉ §rØ ¸ÉÃj¹ CzÀ£ÀÄß ¹éÃPÀj¹zÀ ¢£ÁAPÀ 18.12.2014 jAzÀ ¥ÀÆtð ºÀt ¸ÀAzÁAiÀĪÁUÀĪÀªÀgÉUÉ ¤ÃqÀ®Ä 2 3 ªÉÄîä£À« ¸ÀASÉå.2069/2017 §zÀÞgÁVgÀÄvÁÛgÉAzÀÄ, ªÀiÁ£À¹PÀ »A¸ÉUÉ ¥ÀjºÁgÀªÁV gÀÆ.10,000/- ªÀÄvÀÄÛ gÀÆ 2,000/- UÀ¼À£ÀÄß ¥ÀæPÀgÀtzÀ ªÉZÀÑPÁÌV DzÉñÀzÀ ¢£ÁAPÀ¢AzÀ 2 wAUÀ¼ÉƼÀUÁV ¤ÃqÀĪÀAvÉ, vÀ¦àzÀ°è gÀÆ.12,000/- ªÉÆvÀÛzÀ ªÉÄÃ¯É ±ÉÃPÀqÀ 10gÀAvÉ §rØ ¸ÉÃj¹ ¥ÀÆtð ºÀt ¸ÀAzÁAiÀĪÁUÀĪÀªÀgÉUÉ ¤ÃqÀvÀPÀÌzÉAzÀÄ DzÉò¹zÁÝgÉ.
3. DzÀÄzÀjAzÀ F DAiÉÆÃUÀ ¥Àæ²ßvÀ DzÉñÀzÀ ªÉÄîä£À« zÁR¯ÉUÀ¼À£ÀÄß ªÀÄvÀÄÛ UÁæºÀPÀ gÀPÀëuÁ PÁAiÉÄÝAiÀÄ£ÀĸÁgÀ ºÉÆgÀr¹zÀÝ DzÉñÀªÀ£ÀÄß ¥Àj²Ã°¹ wêÀiÁð¤¸À¨ÉÃQzÉ.
4. ªÀiÁ£Àå £ÁåAiÀĪÁ¢AiÀÄgÀ ªÁzÀªÀ£ÀÄß PÉüÀ¯ÁVzÉ.
5. zÀÆgÀÄzÁgÀgÀÄ ªÉÄʸÀÆj£À eÉ.¦.£ÀUÀgÀ, 2£Éà ºÀAvÀ, 4£Éà ªÉÄãï, ¹zÀÞ°AUÉñÀégÀ ¯ÉÃOmï, 249£Éà ¸ÀASÉåAiÀÄ ªÀÄ£ÉAiÀÄ ªÉÆzÀ®£É CAvÀ¹Û£À PÀlÖqÀªÀ£ÀÄß PÀlÖ®Ä JzÀÄgÀÄzÁgÀgÉÆA¢UÉ M¥ÀàAzÀzÀ PÀgÁgÀ£ÀÄß ªÀiÁrPÉÆAqÀÄ F PÀlÖqÀ PÀlÖ®Ä JzÀÄgÀÄzÁgÀgÀÄ ªÀÄvÀÄÛ zÀÆgÀÄzÁgÀgÀÄ gÀÆ.4,12.000/-UÀ½UÉ ¤UÀ¢ ¥Àr¹PÉÆArzÁÝgÉ. EzÀPÉÌ ¥ÀÆgÀPÀªÁV ¢£ÁAPÀ.18.12.2018gÀAzÀÄ PÀgÁj£ÀAvÉ JzÀÄgÀÄzÁgÀgÁzÀ ²æÃ ²ªÀtÚgÀªÀjUÉ zÀÆgÀÄzÁgÀgÀÄ gÀÆ.2,62,000/-UÀ¼À ºÀtªÀ£ÀÄß ¸ÀAzÁ¬Ä¹zÁÝgÉ. »ÃUÉ ºÀt ¸ÀAzÁAiÀĪÁzÀ ªÉÄïÉ, JzÀÄgÀÄzÁgÀgÀÄ ªÀÄvÀÄÛ zÀÆgÀÄzÁgÀgÀÄ ªÀiÁrPÉÆAqÀ PÀgÁj£ÀAvÉ £ÀqÉzÀÄPÉÆ¼Àî¢gÀĪÁUÀ JzÀÄgÀÄzÁgÀgÀÄ ºÀtªÀ£ÀÄß ªÀÄgÀ½¸À¯Éà ¨ÉÃPÁVgÀÄvÀÛzÉ. »ÃUÁV UÁæºÀPÀgÀ ªÉâPÉAiÀÄÄ ºÀtªÀ£ÀÄß ªÀÄgÀ½¸À®Ä DzÉñÀ ºÉÆgÀr¹zÁÝgÉ.
3 4ªÉÄîä£À« ¸ÀASÉå.2069/2017
6. DzÀgÉ JzÀÄgÀÄzÁgÀgÀÄ F ªÉÄîä£À«AiÀİè vÀ£ÀUÉ zÀÆj£À £ÉÆnøÀÄ UÁæºÀPÀgÀ ªÉâPɬÄAzÀ eÁjAiÀiÁVgÀĪÀÅ¢®è JA§ ¸ÀAUÀwAiÀÄ ªÉÄÃ¯É zÀÆgÀ£ÀÄß UÁæºÀPÀgÀ ªÉâPÉUÉ ¥ÀÄ£À: «ZÁgÀuÉUÉ PÀ¼ÀÄ»¹ PÉÆqÀ®Ä PÉÆÃjzÁÝgÉ. DzÀgÉ zÁR¯ÉUÀ¼À£ÀÄß ¥Àj²Ã°¹zÁUÀ UÁæºÀPÀ ªÉâPÉ ºÉÆgÀr¸À¯ÁVzÀÝ £ÉÆÃn¸À£ÀÄß ¥ÀqÉAiÀÄ®Ä JzÀÄgÀÄzÁgÀgÀÄ ¤gÁPÀj¹zÀÝjAzÀ UÁæºÀPÀ ªÉâPÉAiÀÄÄ KPÀ¥ÀQëÃAiÀĪÁV zÀÆgÀ£ÀÄß «ZÁgÀuÉUÉ JwÛPÉÆAqÀÄ ¥Àæ²ßvÀ DzÉñÀ ºÉÆgÀr¹gÀĪÀÅzÀgÀ°è F DAiÉÆÃUÀ AiÀiÁªÀÅzÉà PÁ£ÀÆ£ÀÄ ªÀÄvÀÄÛ ªÁ¸ÁÛ«PÀ CA±ÀUÀ½AzÀ «gÉÆÃzsÀªÁVzÉAiÉÄAzÀÄ ºÉüÀ¯ÁUÀzÀÄ. DzÀgÉ ¥Àæ²ßvÀ DzÉñÀzÀ°è ¥Àæw±ÀvÀ 18 gÀAvÉ §rØ ¸ÀAzÁ¬Ä¸À®Ä ºÉýgÀĪÀÅzÀÄ F zÀÆj£À ¢£ÁAPÀ ªÀÄvÀÄÛ ºÀt ¤ÃrzÀ ¢£ÁAPÀªÀ£ÀÄß UÀªÀÄ£ÀzÀ°èlÄÖPÉÆAqÁUÀ ¥Àæw±ÀvÀ 09PÉÌ E½¸ÀĪÀÅzÀÄ £ÁåAiÉÆÃavÀªÉAzÀÄ C©ü¥ÁæAiÀÄ¥ÀqÀÄvÉÛêÉ. »ÃUÉ wêÀiÁ𤹠F ªÉÄîä£À«AiÀÄ£ÀÄß ¨sÁUÀ±À: ¥ÀÄgÀ¸ÀÌj¹ JzÀÄgÀÄzÁgÀgÀÄ zÀÆgÀÄzÁgÀjUÉ gÀÆ.2,60,000/- ªÀÄvÀÄÛ CzÀgÀ ªÉÄð£À ¥Àæw±ÀvÀ 09 gÀAvÉ §rØ ¸ÉÃj¹ ¢£ÁAPÀ 18.12.2014jAzÀ ºÀt ¸ÀAzÁAiÀÄ ªÀiÁqÀĪÀªÀgÉUÀÆ ¸ÀAzÁ¬Ä¸À®Ä DzÉò¹zÉ. ªÀÄÄAzÀĪÉgÉzÀÄ ªÀiÁ£À¹PÀ »A¸ÉAiÀÄ ¥ÀjºÁgÀªÁV gÀÆ.10,000/- ºÁUÀÆ gÀÆ.2,000/- ªÁådå ªÉZÀѪÁV ¸ÀAzÁ¬Ä¸À®Ä DzÉò¹ ¥Àæ²ßvÀ UÁæºÀPÀ ªÉâPÉAiÀÄ DzÉñÀªÀ£ÀÄß ªÀiÁ¥Áðr¹ F ªÉÄîä£À«AiÀÄ£ÀÄß EvÀåxÀð¥Àr¸À¯ÁVzÉ.
ªÀÄ»¼Á ¸ÀzÀ¸ÀågÀÄ £ÁåAiÀiÁAUÀ ¸ÀzÀ¸ÀågÀÄ
*J¸ï
4