Supreme Court - Daily Orders
The Commissioner Of Income Tax-Iv vs Symantec Software India (P) Ltd. on 24 January, 2018
Bench: Kurian Joseph, Mohan M. Shantanagoudar
ITEM NO.3 COURT NO.5 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 33714/2015
(Arising out of impugned final judgment and order dated 12-12-2014
in ITA No. 1534/2012 passed by the High Court Of Judicature At
Bombay)
THE COMMISSIONER OF INCOME TAX-IV Petitioner(s)
VERSUS
SYMANTEC SOFTWARE INDIA (P) LTD. Respondent(s)
Date : 24-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s) Mr. H.R. Raghavendra Rao,Adv.
Mr. S.A. Haseeb,Adv.
Ms. Sadhana Sandhu,Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Porus F. Kaka,Sr.Adv.
Mr. Manish Kanth,Adv .
Mr. Rustom B. Hathikhanawala, AOR
UPON hearing the counsel the Court made the following
O R D E R
We are informed that the judgment on question 'D' has not yet been pronounced.
Therefore, post this matter on 25.04.2018.
(NARENDRA PRASAD) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2018.01.25 11:00:32 IST Reason: