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[Cites 0, Cited by 0] [Section 24(4)] [Section 24] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 24(4)(i) in Apex Professional University Act, 2012

(i)To ensure that the infrastructure and academic support meets in accordance with the guidelines of the UGC, AICTE and other regulatory bodies as the case may be;