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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(2)(a) in The M.P. Chechak Tika Adhiniyam, 1968

(a)a certificate of temporary insusceptibility is issued under sub-section (1) of Section 10 or under any other law for the time being in force; or