Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act] State of Odisha - Subsection Section 19(1)(b) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly (b)other business of formal character may be transacted on such, day before the Assembly commences or continue the discussion on the Address.