Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] Union of India - Subsection Section 19(3) in The Compulsory Deposit Scheme (Income Tax Payers) Act, 1974 (3)The Central Government may, by notification in the Official Gazette, add to, amend or vary any scheme framed under sub- section (1).
