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[Cites 0, Cited by 0] [Section 524(1)] [Section 524] [Entire Act]

Union of India - Subsection

Section 524(1)(c) in The Income Tax Act, 2025

(c)that the signature and every other part of such books of account and other documents, which purports to be in the handwriting of any particular person, or which may reasonably be assumed to have been signed by, or to be in the handwriting of, any particular person, are in the handwriting of that person;