Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(k) in Sri Sathya Sai University for Human Excellence Act, 2018

(k)"National Accreditation Bodies" means a body established by the Central Government for laying down norms and conditions for ensuring academic standards of higher education, such as University Grants Commission, All India Council for Technical Education, National Council for Teacher Education, Medical Council of India, Pharmacy Council of India, National Assessment and Accreditation Council, Indian Council of Agriculture Research, Council of Scientific and Industrial Research, Bar Council of India etc., and includes the Government;