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[Cites 0, Cited by 1] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(ha) in The Banking Regulation Act, 1949

(ha)[ "National Bank" means the National Bank for Agriculture and Rural Development established under section 3 of the National Bank for Agriculture and Rural Development Act, 1981 (68 of 1981);] [Inserted by Act 61 of 1981, Section 61 and Sch. II (w.e.f. 1.5.1982).]