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State of Kerala - Section

Section 38 in Calicut University Act, 1975

38. Regulations.

- Subject to the provisions of this Act, the Statutes and the Ordinances, the Academic Council may make Regulations providing for all or any of the following matters, namely:-
(a)the courses of studies and the conduct of examinations;
(b)the admission of students to the various courses of study and to the examinations;
(c)the qualifications of teachers;
(d)the appointment and prescription of duties of the Boards of Studies and examiners;
(e)recognition of examinations, degrees and diplomas of other Universities as equivalent to the examinations, degrees and diplomas of the University; and
(f)all other matters which under the provisions of this Act, the statutes and the Ordinances are to be, or may be, prescribed by Regulations.